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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Khadi Mark Regulations, 2013

(1)The Commission shall constitute a Central Khadi Mark Committee for the purpose of issuance of Khadi Mark registration ensuring genuineness of khadi and khadi products for the purposes of performing the functions specified in sub-regulation (1) of regulation 11.