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State of Uttar Pradesh - Section

Section 11 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018

11.

After exercising the option for the lump-sum payment of market fee, no market fee except the lump-sum amount shall be payable till the end of the Sugar Year 2018-19. In case any trader indulges in the sale and purchase of the specified agricultural produce mentioned in the Schedule apart from the quantity produced or processed in his crusher unit, he shall on each transaction of sale and purchase on that quantity, have to pay market fee and development cess on the prevailing rate. This amount shall be in addition to the lump-sum amount.