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State of Uttar Pradesh - Section

Section 24 in The U.P. Go-Seva Ayog Adhiniyam, 1999

24. Repeal and savings.

(1)The Uttar Pradesh Go-Sewa Ayog Adhyadesh, 1998 (U.P. Ordinance No. 20 of 1998) and the Uttar Pradesh Go-Sewa Ayog (Sanshodhan) Adhyadesh, 1999 (U.P. Ordinance No. 3 of 1999) are hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the Ordinances referred to in sub-section (1) shall be deemed to have been done or taken under this Act, as if the provisions of this Act were in force at all material times.