Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(1) in The U.P. Go-Seva Ayog Adhiniyam, 1999 (1)The Uttar Pradesh Go-Sewa Ayog Adhyadesh, 1998 (U.P. Ordinance No. 20 of 1998) and the Uttar Pradesh Go-Sewa Ayog (Sanshodhan) Adhyadesh, 1999 (U.P. Ordinance No. 3 of 1999) are hereby repealed.
