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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2) in The Delhi Metro Railway (Prohibition of Carriage of Large-Sized Luggage, Carriage of Offensive and Dangerous Goods in the Metro Railway, Travelling of Persons Suffering From Infectious and Contagious Diseases in the Metro Railway and Value, Period of Validity and Such Other Particulars Indicated in the Ticket Issued by the Metro Railway) Rules, 2002

(2)No person shall take or cause to be taken on the metro railway the following offensive materials, namely-
(a)Blood, dried ;
(b)Corpses ;
(c)Carcasses of dead animals ;
(d)Bones excluding bleached and cleaned bones ;
(e)Manure of any kind ;
(f)Rags, including oily rags ;
(g)Any decayed animal or vegetable matter ;
(h)Human ashes ;
(i)Human skeleton ; ,
(j)Parts of human body ; and
(k)Any other article declared as offensive material by the metro railway administration from time to time.