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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(2)All the aforesaid examinations shall be held and conducted in the prescribed manner once a year & shall be followed by supplementary examinations.