Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] NCT Delhi - Subsection Section 91(2) in The Delhi School Education Rules, 1973 (2)Where the head of the school also functions as the manager thereof, no salary or other remuneration shall be payable to him for function as such manager.
