Section 13(2)(c) in The Acquisition Of Certain Area At Ayodhya Act, 1993

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(c)any other action taken or thing done under that Ordinance in relation to the said plot No. 242 shall be deemed never to have been taken or done.

Legal Document View