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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(v)Merit for other categories of reservations:- There shall be separate lists for other categories of reservauons as per the orders in force for NCC, Children of ex-serviceman and for women both State-wide and Local area-wise.