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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(3)The following rank lists shall be prepared by the Convenor:
(i)State-wide Common Merit List:- The list shall include candidates irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the PECET.
(ii)Local area-wise Common Merit Lists:-The list includes candidates belonging to the particular local area irrespective of whether one belongs to any category of reservation quota or not basing on the marks obtained in the PECET.
(iii)Concerned minority Community Merit Lists:- They include merit lists, containing the candidates belonging to the different Minority Communities arranged in the Merit ranking assigned in the PECET, both State-wise and Local area-wise.
(iv)Community-wise Merit Lists:- There shall be separate Community-wise merit lists for the Scheduled Castes, Scheduled Tribes and Backward classes Communities, both as State-wide and Local area-wise; and
(v)Merit for other categories of reservations:- There shall be separate lists for other categories of reservauons as per the orders in force for NCC, Children of ex-serviceman and for women both State-wide and Local area-wise.