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[Cites 0, Cited by 0] [Section 72(6)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(6)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)the name of the Municipality and the nomenclature of the seat to which the ballot papers relate, such as Mayor, President or Councillor.