Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

UT Ladakh - Subsection

Section 15(1) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(1)Subject to such rules as may after previous publication be made by 1[the Government], the publicshall have a right of access to any monument maintained by the Government underthis Act.