Section 15 in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)
15. Right of access to certain protected monuments.––
(1)Subject to such rules as may after previous publication be made by 1[the Government], the publicshall have a right of access to any monument maintained by the Government underthis Act.(2)In making any rule under sub-section (1) 1[the Government] may providethat a breach of it shall be punishable with fine which may extend to 2[one thousandrupees].
