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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(2)The recognition granted before the commencement of these rules from the education session 2017-18 shall be deemed to have been granted under these rules. Provided they shall have to fulfill the condition under sub-rule (2) of Rule 5.