Section 4(v) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
(v)The Candidate should satisfy Local/ Non-Local status requirement as last down in the Andhra Pradesh Education Institutions (Regulation of Admission) Order, 1974as subsequently amended for admission into Category A seats in Un-aided Professional Institutions and for all seats in University Colleges.
