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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(2)(va) in The Calcutta University Act, 1979.

(va)[ the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in the case of the Faculty Council for Post-Graduate Studies in Education, Journalism and Library Science;] [Inserted by Act No. 12 of 2011, dated 25.1.2012.]