Section 23(2) in The Calcutta University Act, 1979.
(2)Each Faculty Council for post-graduate studies shall consist of the following members:-(i)the Vice-Chancellor-Chairman;(ii)the Pro-Vice-Chancellor for Academic Affairs-Vice-Chairman;(iii)the Dean of the Faculty Council concerned;(iv)the Head or Heads of the Department or Departments concerned, if any;(v)the Professor or Professors of the Department or Departments concerned, if any;(va)[ the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in the case of the Faculty Council for Post-Graduate Studies in Education, Journalism and Library Science;] [Inserted by Act No. 12 of 2011, dated 25.1.2012.](vi)ten Teachers participating in post-graduate teaching in the subject or subjects concerned of whom five shall be from constituent colleges or professional colleges, nominated by the Vice-Chancellor,and five shall be Teachers of the University, other than Professors to be elected by such Teachers from amongst themselves;(vii)not more than three persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor;(viii)[ three Teachers participating in undergraduate teaching in the subject or subjects concerned elected by the members of the concerned Council for undergraduate studies:] [Clause (viii) substituted by W.B. Act 44 of 1980.](ix)[ one student representative pursuing Post-Graduate studies in the University and one research scholar pursuing research in the University to be elected by Post-Graduate students and research scholars respectively from amongst themselves in the manner as may be prescribed in the Statutes;] [Inserted by Act No. 12 of 2011, dated 25.1.2012.]Provided that in the case of the Faculty Council for post-graduate studies in-(a)(1) Engineering and Technology,
