Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(4)(c) in The Howrah Municipal Corporation Act, 1980 (c)the terms and conditions of service including discipline, control and conduct of officers and other employees of the Municipal Service Commission.