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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(4) in The Bihar Municipal Election Rules, 2007

(4)Printed copies of the final electoral roll republished under sub-rule (1) of Rule 26 shall be sold to the public at such price, as may, from time to time, be fixed by the Executive Officer of the Municipality.