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State of Bihar - Section

Section 12 in Bihar Secretariat Service Rules, 2010

12. Promotion / Appointment to the grade of Under Secretary.

(1)Vacancies in the grade of Under Secretary shall be filled by promotion from the grade of Section Officer.
(2)Persons appointed and working as Under Secretary of the Joint Cadre of Assistant of Secretariat and Attached Offices on the appointed day shall be deemed to be automatically included in this grade.
(3)Their shall be following members in departmental promotion committee for considering and recommending for promotion to the grade of Under Secretary from the grade of Section Officers-
(i)Member, Board of Revenue - Chairman.
(ii)Principal Secretary / Secretary, Personnel and Administrative Reforms Department - Member.
(iii)An Officer of Finance Department not below the rank of Joint Secretary - Member.
(iv)Senior In-Charge of establishment of Bihar Secretariat Service, Personnel and Administrative Reforms Department - Member.
(v)An Officer of SC / ST nominated by Personnel and Administrative Reforms Department - Member.