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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(3) in Bihar Secretariat Service Rules, 2010

(3)Their shall be following members in departmental promotion committee for considering and recommending for promotion to the grade of Under Secretary from the grade of Section Officers-
(i)Member, Board of Revenue - Chairman.
(ii)Principal Secretary / Secretary, Personnel and Administrative Reforms Department - Member.
(iii)An Officer of Finance Department not below the rank of Joint Secretary - Member.
(iv)Senior In-Charge of establishment of Bihar Secretariat Service, Personnel and Administrative Reforms Department - Member.
(v)An Officer of SC / ST nominated by Personnel and Administrative Reforms Department - Member.