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State of Uttar Pradesh - Section

Section 4 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

4. Source of recruitment.

- Recruitment to the Service, shall be made as follows:
(a)Orderlies, Peons Farrash, Chaukidars, Watermen, Sweepers, Firemen, Tindals, Malis, Vacuum Cleaner, by direct recruitment;
(b)Bundle Lifters, Jamadars, Caretakers and Daftaries, by promotion from amongst permanent orderlies and peons who can read and write Hindi in Devangari Script well and can also read and write English characters and figures.