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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(b) in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

(b)Bundle Lifters, Jamadars, Caretakers and Daftaries, by promotion from amongst permanent orderlies and peons who can read and write Hindi in Devangari Script well and can also read and write English characters and figures.