Section 1 in The United Provinces Cotton Ginning and Pressing Factories Act, 1949
1. Short title, extent and commencement.
(1)This Act may be called the United Provinces Cotton Ginning and Pressing Factories Act, 1949.(2)It extends to the whole of [Uttar Pradesh] [Substituted by the A.O. 1950.].(3)This section shall come into force at once and the remaining sections on such date and in such areas as the [State Government] [Substituted by the A.O. 1950.] may, by notification in the Official Gazette, appoint in this behalf.
