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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Port Of New Mangalore (Goods In Transit) Rules, 1976

(1)In the case of goods shut out from shipment and removed outside, in addition to the free days mentioned in rule 13, the working day next to the date of completion of taking in of the exports by the vessel shall also be allowed as a free day.