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Union of India - Section

Section 14 in The Port Of New Mangalore (Goods In Transit) Rules, 1976

14. Shut out cargo.

(1)In the case of goods shut out from shipment and removed outside, in addition to the free days mentioned in rule 13, the working day next to the date of completion of taking in of the exports by the vessel shall also be allowed as a free day.
(2)In the case of goods shut out by one vessel and subsequently shipped by another vessel the free period shall count up to twenty-one days, including Sundays and Port holidays and thereafter transit fees shall be payable till the goods are shipped.