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State of Uttar Pradesh - Section

Section 19 in The U.P. Cold Storage Order, 1972

19. Insurance of agricultural produce in cold storage.

- Agricultural produce stored in a cold storage shall be got insured by the licensee against loss or damage by fire, [break down (whether mechanical or otherwise) or such other like cause] [Substituted by U.P. Cold Storage (First Amendment) Order, 1972 and published in U.P. Gazette (Extraordinary), dated 26 7.1972.].