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Himachal Pradesh High Court

Main Ram vs . The Manager H.P. State Agriculture & on 27 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Main Ram vs. The Manager H.P. State Agriculture & Rural Development Bank.

.

Cr. Revision No. 395 of 2022 27.12.2022 Present: Mr.Rohit Thakur, Advocate, vice Mr.Virender Singh Rathore, Advocate, for the petitioner.

Mr.Narender Singh Thakur, Advocate, for the respondent.

Petitioner has deposited a sum of `20,000/- in the Registry of this Court and some account has been deposited by the petitioner directly in the loan amount being maintained with the respondent.

As prayed, balance amount of compensation be deposited on or before 28.02.2023.

Learned counsel for the parties are directed to have complete details of the amount deposited by the petitioner with the Bank or in the Court by next date of hearing.

List for consideration on 13.03.2023.

(Vivek Singh Thakur) Judge December 27, 2022 (Purohit) ::: Downloaded on - 29/12/2022 20:39:53 :::CIS