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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(32) in The Orissa Municipal Corporation Act, 2003

(32)"dangerous disease" refers to,-
(a)Cholera, plague, small pox, carebra spinal, meningitis, diptheria, tuberculosis, leprosy, influenza, encephalitis, poliomyelitis and symphillis, filaria, and
(b)any other epidemic, endemic or infectious disease which the Government may by notification, declare from time to time to be dangerous disease for the purposes of this Act;