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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(32)(a) in The Orissa Municipal Corporation Act, 2003

(a)Cholera, plague, small pox, carebra spinal, meningitis, diptheria, tuberculosis, leprosy, influenza, encephalitis, poliomyelitis and symphillis, filaria, and