Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(4)The format and conditions of licence applicable to any person undertaking trading of electricity shall be as specified in Form No.7 in the Annexure 8 to these Regulations.