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State of Tamilnadu - Section

Section 15 in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

15. Format and Date of commencement of Licence and the conditions of the licence.

(1)The licence shall commence from such date as the Commission may specify as the date of commencement of licence.
(2)The format and conditions of licence applicable to a transmission licensee, including any person who is a deemed transmission licensee, under section 14 of the Act, shall be as specified in Form No.5 in the Annexure 6 to these Regulations.
(3)The format and conditions of licence applicable to a distribution licensee, including any person who is a deemed distribution licensee, under section 14 of the Act, shall be as specified in Form No.6 in the Annexure 7 to these Regulations.
(4)The format and conditions of licence applicable to any person undertaking trading of electricity shall be as specified in Form No.7 in the Annexure 8 to these Regulations.