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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Surinder Mohan Kochhar vs . Ceo-Cum-Secretary (Himuda) on 23 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Surinder Mohan Kochhar vs. CEO-cum-Secretary (HIMUDA) .

CWPOA No. 5379/2020

23.6.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.

Mr. Amit Singh Chandel, Advocate, for respondent No.1.

Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., for the respondents-State.

On the joint request of learned counsel for the parties, list on 7.7.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 23.6.2022 (pankaj) ::: Downloaded on - 23/06/2022 20:06:38 :::CIS