Himachal Pradesh High Court
Surinder Mohan Kochhar vs . C.E.O.-Cum-Secy(Himuda) on 16 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Surinder Mohan Kochhar vs. C.E.O.-cum-Secy(HIMUDA) & Anr.
CWPOA No.5379 of 2020.
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16.06.2022. Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Amit Singh Chandel, Advocate, for respondent No.1/HIMUDA.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Deputy Advocate Generals, for the respondent-State.
Learned counsel for respondent No.1 states that reply to the objections filed by the petitioner has been filed today in the Registry. Let the same be traced and have it placed on record. List on 23.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 16 June, 2022. Judge (krt) ::: Downloaded on - 16/06/2022 20:06:07 :::CIS