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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The University Librarian shall help the Deans and Directors in acquiring books andother manuscripts and information on other storage media and avail facilities for informationnetworking.