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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(iii) in The Orissa Municipal Employees' Pension Rules, 1989

(iii)They shall apply to the employees of the local authorities other than those who are included in the Local Fund Service constituted by Government under Sub-section (1) of Section 81 of the Act.