Section 1 in The Orissa Municipal Employees' Pension Rules, 1989
1.
(i)These rules may be called the Orissa Municipal Employees' (Pension) Rules, 1989.(ii)They shall come into force on and from the date of their publication in the Orissa Gazette.(iii)They shall apply to the employees of the local authorities other than those who are included in the Local Fund Service constituted by Government under Sub-section (1) of Section 81 of the Act.
