Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(12) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (12)The owner of the elephant shall ensure that in case of musth, the elephant is secured properly and does not become a hazard to the public at large.
