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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Sunil Khanna vs . Chief Manager Pnb & Others on 1 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sunil Khanna vs. Chief Manager PNB & others .

CMP(M) No.610 of 2020 01.04.2022 Present: Mr.R.K. Bawa, Senior Advocate, alongwith Mr.Ajay Kumar Sharma, Advocate, for the petitioner.

Mr.Mukesh, Advocate, vice Mr.Sunil Kumar, Advocate, for respondent No.1.

Ms.Jyoti Chauhan, Advocate, vice Mr.Sanjay Dalmia, Advocate, for respondent No.2.

Mr.Hemant Vaid, Advocate, vice Mr.Bharat Bhushan Vaid, Advocate, for respondents NO.3(b) and 3(c) and r vice Mr.Atul Verma, Advocate, for respondent No.3(a).

Rejoinder, stated to have been filed, is not on record.

Be taken on record, if in order.

List for consideration after two weeks.

(Vivek Singh Thakur) Judge April 1, 2022 (Purohit) ::: Downloaded on - 01/04/2022 20:12:29 :::CIS