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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Kusum Seed Grading and Marking Rules, 2018

(2)In addition to the grade designation mark, following particulars shall be clearly and indelibly marked on each package, namely :-
(a)Name of the commodity;
(b)Grade;
(c)Variety or trade name (optional);
(d)Lot number;
(e)Date of packing;
(f)Address of the place of packing;
(g)Net weight;
(h)Name and address of the packer;
(i)Maximum retail price (inclusive of all taxes);
(j)Best before ................................. month ................................................ year;
(k)Any other particulars as may be specified under the Legal Metrology (Packaged commodities) Rules, 2011, the Food Safety and Standards Act, 2006 (34 of 2006) or any other law being in force or instructions issued by the Agricultural Marketing Adviser or an officer authorized by him in this behalf.