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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(k) in The Kusum Seed Grading and Marking Rules, 2018

(k)Any other particulars as may be specified under the Legal Metrology (Packaged commodities) Rules, 2011, the Food Safety and Standards Act, 2006 (34 of 2006) or any other law being in force or instructions issued by the Agricultural Marketing Adviser or an officer authorized by him in this behalf.