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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)It shall apply to the building or other construction work relating to any establishment (in the whole of the State of Bihar) in relation to which appropriate Government is the Government of Bihar under the Act.