Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] Union of India - Subsection Section 122(122) in The Railway Protection Force Rules, 1987 122.1All members of the Force shall be in possession of uniform and shall invariablywear it as hereinafter provided except when specially deployed on plain clotheswork.
