Section 122 in The Railway Protection Force Rules, 1987
122. Uniform and Plain cloths.
-122.1All members of the Force shall be in possession of uniform and shall invariablywear it as hereinafter provided except when specially deployed on plain clotheswork.122.2Mufti shall be worn when off duty.122.3No superior officer or enrolled member of the Force shall appear at any timedressed partly in uniform and partly in plain clothes while on duty.
