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[Cites 0, Cited by 0] [Section 63G] [Entire Act]

State of West Bengal - Subsection

Section 63G(2) in The West Bengal Factories Rules, 1958

(2)It shall also include information on the quality and quantity of gaseous waste discharged through the stacks or other openings, and arrangements such as provision of scrubbers, cyclone separators, electrostatic precipitators or other such arrangement made for controlling pollution of the environment.