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State of West Bengal - Section

Section 63G in The West Bengal Factories Rules, 1958

63G. Information on industrial wastes:

(1)The information furnished under rules 63E and 63F shall include the quantity of the solid and liquid wastes generated per day, their characteristics and the methods of treatment such as incineration of solid wastes, chemical and biological treatment of liquid wastes and the arrangements for their final disposal.
(2)It shall also include information on the quality and quantity of gaseous waste discharged through the stacks or other openings, and arrangements such as provision of scrubbers, cyclone separators, electrostatic precipitators or other such arrangement made for controlling pollution of the environment.
(3)The occupier shall also furnish the information prescribed in the sub-rules (1) and (2) to the State Pollution Control Boards.Rules prescribed under sections 41B and 112.