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[Cites 0, Cited by 0] [Section 4H(1)] [Section 4H] [Entire Act]

State of Karnataka - Subsection

Section 4H(1)(c) in Karnataka Town and Country Planning Act, 1961

(c)furnish to the Planning Authority all the information relating to the administration and accounts of the Authority as well as other matters whenever called upon by the Authority to do so;