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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(iii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iii)watching the progress of the medical and health activities of the Zila Panchayat and Kshettra Panchayat and supervising generally the curative and preventive measures undertaken on behalf of the Zila Panchayat;