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State of Uttar Pradesh - Section

Section 22 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

22. Powers, duties and functions of Shiksha Evam Jan Swasthya Samiti.

- The Shiksha Evam Jan Swasthva Samiti of a Zila Panchayat may exercise and shall perform the following powers, duties and functions-
(i)such powers, duties and functions as are required to be exercised or performed by it by or under the Act;
(ii)watching and evaluating the progress of educational activities of the Zila Panchayat or the Kshettra Panchayats including Physical culture:
(iii)watching the progress of the medical and health activities of the Zila Panchayat and Kshettra Panchayat and supervising generally the curative and preventive measures undertaken on behalf of the Zila Panchayat;
(iv)formulating proposals about the maintenance expansion and betterment of medical and public health facilities including water supply and sanitation, protection of sources of water supply, regulating offensive trades, callings and practices and watching and evaluating the progress of the execution of programmes in respect thereof;
(v)formulation of the proposal for the establishment of hospitals, primary health centres or sub-centres in the district;
(vi)watching and evaluating the family welfare programmes in the district and suggesting various measures for its proper implementation;
(vii)watching and evaluating the programmes for the control of epidemics;
(viii)formulating proposals for maintenance, expansions and betterment of educational facilities in the district and for promotion of physical culture;
(ix)watching and evaluating the progress of construction, maintenance and supervision of primary and secondary schools in the district and also the schemes for providing education for all in the district; and
(x)such powers, duties and functions as may be delegated to it by the Panchayat under Section 57.