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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)If any capacity remains unrequisitioned in any period, full capacity charges shall be shareable by the persons mentioned in sub clause (1) above, subject to sub clause (4).